Section 10(1) in The M.P. State Aid to Industries Act, 1958
(1)State Aid may be given-(a)in any of the forms specified in Section 9, to-(i)a new or nascent large-scale industry or medium-scale industry;(ii)a large-scale industry or medium scale industry newly established in an area where such industries are undeveloped;"(iii)any large-scale industry or medium-scale industry other than those specified in sub-clauses (i) and (ii) where the State Government is satisfied that special reasons exist for such aid; or(iv)any small-scale industry;(b)in the forms specified in clauses (b), (e), (g) and (h) of the said section, to any industry.
