Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Arunachal Pradesh - Section

Section 58 in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

58. Power of the State Government to issue direction on policy matters.

- The State Government may issue such directions from time to time to the University on policy matters not inconsistent with the provision of this Act as it may deem necessary. Such directions shall be complied with by the University.