Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4G] [Entire Act] Union of India - Subsection Section 4G(c) in Imports and Exports (Control) Act, 1947 (c)any direction given under a control order with regard to the sale of such goods or materials,
