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Union of India - Section

Section 36 in THE FINANCE ACT, 2021

36. Amendment of section 115UB.

In section 11 SUB of the Income-tax Act, in Explanation 1, in clause (a), for the figures "1992", the figures and words "1992 or under the International Financial Services Centers Authority Act, 2019" shall be substituted with effect from the 1st day of April, 2022.