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[Cites 0, Cited by 0] [Section 62(18)] [Section 62] [Entire Act]

State of Uttarakhand - Subsection

Section 62(18)(i) in Uttrarakhand Waqf Rules, 2017

(i)be responsible for the maintenance of accounts of the Board;
(J)obtain periodical returns of stores and stocks and their value from the officers and review them and offer his remarks on such accounts and place it before the Board;