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Rajasthan High Court - Jodhpur

Lrs Of Lakhpat Raj And Ors vs Suresh Chand Jain And Anr on 29 March, 2023

Author: Nupur Bhati

Bench: Nupur Bhati

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                    S.B. Civil Writ Petition No. 945/2017

                                   Lrs Of Lakhpat Raj And Ors
                                                                                                      ----Petitioner
                                                                       Versus
                                   Suresh Chand Jain And Anr
                                                                                                    ----Respondent


                                   For Petitioner(s)          :    None present
                                   For Respondent(s)          :    None present



                                                   HON'BLE DR. JUSTICE NUPUR BHATI

Order 29/03/2023 The matter comes up for orders on the interlocutory application (No.01/2019) for early hearing of the case.

No ground is made out to direct early hearing in the instant writ petition. Hence, the same is rejected.

(DR. NUPUR BHATI),J 31-/Devesh/-

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