Rajasthan High Court - Jodhpur
Lrs Of Lakhpat Raj And Ors vs Suresh Chand Jain And Anr on 29 March, 2023
Author: Nupur Bhati
Bench: Nupur Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 945/2017
Lrs Of Lakhpat Raj And Ors
----Petitioner
Versus
Suresh Chand Jain And Anr
----Respondent
For Petitioner(s) : None present
For Respondent(s) : None present
HON'BLE DR. JUSTICE NUPUR BHATI
Order 29/03/2023 The matter comes up for orders on the interlocutory application (No.01/2019) for early hearing of the case.
No ground is made out to direct early hearing in the instant writ petition. Hence, the same is rejected.
(DR. NUPUR BHATI),J 31-/Devesh/-
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