Rajasthan High Court - Jaipur
Anil Panjwani S/O Shri B.S. Panjwani vs A.D.J No 3 on 26 July, 2022
Author: Birendra Kumar
Bench: Birendra Kumar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 970/2019
Anil Panjwani S/o Shri B.s. Panjwani
----Petitioner
Versus
A.d.j No 3
----Respondent
For Petitioner(s) : Petitioner in person For Respondent(s) : Mr. Ghan Shyam Singh Rathore GA cum AAG HON'BLE MR. JUSTICE BIRENDRA KUMAR Order 26/07/2022 List on 10.08.2022. In the meantime, parties shall cooperate in searching out any judgment of the Hon'ble Supreme Court said to be passed on 20.11.1980 titled as Rahul Sharma Vs. State of Rajasthan.
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