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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the State Special Branch) Rules, 2013

(1)Selection to the posts, as specified in column-2 of Section A, shall be made on the recommendation of the Committee consisting of the following members.