Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Punjab - Section Section 208 in The Punjab Municipal Act, 1999 208. Responsibility for payment of scavenging tax. - The scavenging tax shall be payable by the owners of lands and buildings who may realise it from the occupier.
