Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Jharkhand - Subsection Section 39(9) in The Jharkhand State Agricultural University Act, 2000 (9)The transferred employees will be granted leave by a University but their leave rules will be the rules of the State Government in force from time to time.
