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Karnataka High Court

Dr K Narasimhappa vs Government Of India on 21 March, 2018

Author: B.Sreenivase Gowda

Bench: B.Sreenivase Gowda

                           1




     IN THE HIGH COURT OF KARNATAKA AT BENGALURU


        DATED THIS THE 21ST DAY OF MARCH, 2018

                       BEFORE

      THE HON'BLE MR. JUSTICE B.SREENIVASE GOWDA

WRIT PETITION NOS. 56391-422/2016 & 56863-865/2016
                       C/W
    WRIT PETITION NOS. 56445-448/2016 [S-RES]

IN W. P. NOS. 56391-422/2016 & 56863-865/2016

BETWEEN:

1.     DR K NARASIMHAPPA
       S/O LATE KRISHNAPPA
       AGED ABOUT 49 YEARS
       WORKING AS COMMUNITY DEVELOPMENT EXPERT/
       DISTRICT MANAGER SOCIAL
       MOBILIZATION AND INSTITUTION
       DEVELOPMENT - DUDC
       BANGALORE RURAL DISTRICT - 01
       DUDC - UPAC
       OFFICE OF THE DEPUTY COMMISSIONER
       BANGALORE RURAL DISTRICT
       1ST FLOOR, V V TOWER
       DR AMBEDKAR ROAD
       BANGALORE - 560001

2.     SRI CHANDRASHEKAR A G
       S/O LATE A V GOVINDAIAH
       AGED ABOUT 35 YEARS
       WORKING AS MANAGER SKILLS AND
       MICRO ENTERPRISES
       DISTRICT URBAN DEVELOPMENT CELL
       D C OFFICE, RAMANAGAR-562159
                         2




3.   SRI VENKATACHALAPATHI
     S/O DODAPPAIAH
     AGED ABOUT 41 YEARS
     WORKING AS COMMUNITY DEVELOPMENT
     EXPERT/MANAGER (SOCIAL MOBILIZATION
     AND INSTITUTIONAL DEVELOPMENT)
     O/O THE DEPUTY COMMISSIONER
     DISTRICT URBAN DEVELOPMENT CELL
     CHIKKABALLAPURA DISTRICT - 562101

4.   SRI SADHIK PASHA J S
     S/O SARDAR PASHA
     AGED ABOUT 35 YEARS
     WORKING AS OFFICE ASSISTANT/
     MULTI TASK OFFICIAL
     DISTRICT URBAN DEVELOPMENT CELL
     OFFICE OF THE DEPUTY COMMISSIONER
     BANGALORE RURAL DISTRICT
     1ST FLOOR, V V TOWER
     DR AMBEDKAR VEEDHI
     BANGALORE - 560001

5.   SRI RAMAKRISHNA C
     S/O CHIKKAMADEGOWDA
     AGED ABOUT 34 YEARS
     WORKING AS COMMUNITY DEVELOPMENT
     EXPERT/ MANAGER SOCIAL DEVELOPMENT
     & INFRASTRUCTURE
     DISTRICT URBAN DEVELOPMENT CELL
     D C OFFICE, RAMANAGAR - 562159

6.   DR J S BHYRALINGAIAH
     S/O LATE SIDDAIAH
     AGED ABOUT 41 YEARS
     WORKING AS COMMUNITY DEVELOPMENT EXPERT/
     MANAGER - SOCIAL MOBILIZATION
     AND INFRASTRUCTURE
     MYSURU CITY CORPORATION
     NEW SAYYAJI RAO ROAD
     MYSURU - 570 023.
                          3




7.    SRI Y K YOGEESHA
      S/O LATE Y L KRISHNE GOWDA
      AGED ABOUT 36 YEARS
      WORKING AS SKILL DEVELOPMENT EXPERT/
      MANAGER - SKILL DEVELOPMENT
      DISTRICT URBAN DEVELOPMENT CELL
      OFFICE OF THE DEPUTY COMMISSIONER
      MANDYA - 571401

8.    SRI KRISHNAMURTHY M
      S/O MAYASHETTY GOWDA
      AGED ABOUT 35 YEARS
      WORKING AS COMMUNITY DEVELOPMENT EXPERT/
      SOCIAL DEVELOPMENT & INFRASTRUCTURE
      DISTRICT URBAN DEVELOPMENT CELL
      D C OFFICE, MYSORE-570 005.

9.    SRI NANJUNDASWAMY S
      LATE SREEKANTAIAH
      AGED ABOUT 41 YEARS
      WORKING AS SKILL DEVELOPMENT
      AND LIVELIHOOD EXPERT/MANAGER
      DISTRICT URBAN DEVELOPMENT CELL
      D.C. OFFICE, MYSORE-570005.

10.   SUNANDA G BALAPPANAVAR
      D/O GIRAMALLAPPA
      AGED ABOUT 44 YEARS
      WORKING AS SKILL DEVELOPMENT AND
      LIVELYHOOD EXPERT/MANAGER - SKILL
      AND LIVELYHOOD
      THE DEPUTY COMMISSIONER
      O/O DISTRICT URBAN DEVELOPMENT CELL
      VIJAYAPUR-586101.

11.   SRI.ABDUL RAZAK SULTANSAHEB GADWALE
      S/O LATE SULTANSAHEB GADWALE
      AGED ABOUT 35 YEARS,
      WORKING AS SKILL DEVELOPMENT AND
      LIVELYHOOD EXPERT AND MANAGER SKILL
                            4




      AND LIVELYHOOD
      (HDMC) HUBALLI-DHARWAD
      MUNICIPAL CORPORATION
      SIR SIDDAPPA KAMBLE ROAD,
      HUBBALLI TALUK & DISTRICT-580 020.

12.   SRI. H.C. BORE GOWDA
      S/O LATE CHIKKANNA,
      AGED ABOUT 51 YEARS,
      WORKING AS COMMUNITY DEVELOPMENT EXPERT/
      MANAGER-SOCIAL DEVELOPMENT
      AND INFRASTRUCTURE
      DISTRICT URBAN DEVELOPMENT CELL,
      OFFICE OF THE DEPUTY COMMISSIONER,
      MANDYA-571 401

13.   SRI.SHRIDHAR MULLAL
      S/O MALLIKARJUN,
      AGED ABOUT 45 YEARS,
      WORKING AS COMMUNITY DEVELOPMENT EXPERT/
      MANAGER-SOCIAL MOBILIZATION AND
      INSTITUTIONAL DEVELOPMENT
      DUDL DC OFFICE VIJAYAPUR
      VIJAYAPUR-586 101

14.   SRI. LATIFA A NAGARAKAR
      S/O ALLABAX A NAGARAKAR,
      AGED ABOUT 31 YEARS,
      WORKING AS OFFICE ASSISTANT /
      MULTI-TASKING OFFICIALS
      THE DEPUTY COMMISSIONER,
      O/O DISTRICT URBAN DEVELOPMENT CELL,
      VIJAYPUR-586 101

15.   SRI HAMAZATH PASHA
      S/O MAHAMAD SAHEB,
      AGED ABOUT 42 YEARS,
      WORKING AS SKILL DEVELOPMENT AND LIVELYHOOD
      EXPERT/ MANAGER-SKILL DEVELOPMENT
      AND LIVELYHOOD
                           5




      #118, DISTRICT URBAN DEVELOPMENT CELL,
      DC OFFICE, CHAMARAJANAGAR-571 313.

16.   DR BASAVARAJA V T
      S/O THIMMAPPA V
      AGED ABOUT 38 YEARS
      WORKING AS COMMUNITY DEVELOPMENT EXPERT/
      MANAGER - SOCIAL MOBILIZATION
      AND INFRASTRUCTURE DEVELOPMENT
      DUDC-UPAC
      O/O THE DEPUTY COMMISSIONER
      KARUR INDUSTRIAL AREA
      DAVANGERE DISTRICT-577 001

17.   SRI SHIVAKUMAR M B
      S/O BASAPPA M
      AGED ABOUT 34 YEARS
      WORKING AS COMMUNITY DEVELOPMENT EXPERT/
      MANAGER - SOCIAL MOBILIZATION
      AND INFRASTRUCTURE DEVELOPMENT
      URBAN POVERTY ALLEVIATION CELL
      CITY CORPORATION
      DAVANGERE-577002

18.   SRI VIRUPAKSHA GOUDA S
      S/O CHIDANANDA GOUDA S
      AGED ABOUT 39 YEARS
      WORKING AS SKILL DEVELOPMENT AND
      LIVELYHOOD EXPERT/ MANAGER -
      SKILL AND LIVELYHOODS
      URBAN POVERTY ALLEVIATION CELL
      DAVANAGERE CITY CORPORATION
      DAVANGERE-577002

19.   DR S PUTTASWAMY
      S/O LATE KABBAHALLISIDDAIAH
      AGED ABOUT 50 YEARS
      WORKING AS COMMUNITY DEVELOPMENT
      EXPERT/ MANAGER - SOCIAL DEVELOPMENT
      AND INFRASTRUCTURE
                          6




      #118, DISTRICT URBAN DEVELOPMENT CELL
      DC OFFICE, CHAMARAJANAGAR-571 311

20.   SRI ABDUL ANSAR KHAN H
      S/O LATE ABDUL HAMEED KHAN
      AGED ABOUT 45 YEARS
      WORKING AS OFFICE ASSISTANT
      #118, DISTRICT URBAN DEVELOPMENT CELL
      DC OFFICE, CHAMARAJANAGAR-571 311

21.   SRI AMARESH
      S/O RAMANNA,
      AGED ABOUT 39 YEARS
      WORKING AS MANAGER SKILL AND LIVELYHOOD
      O/O DEPUTY COMMISSIONER OFFICE
      DUDC, GADAG-582101.

22.   SRI RAMESH BHAIRAJI
      S/O PHAKIRAPPA,
      AGED ABOUT 40 YEARS,
      WORKING AS MANAGER - SKILL AND LIVELYHOOD
      O/O THE DEPUTY COMMISSIONER
      DISTRICT URBAN DEVELOPMENT CELL,
      BELGAVI DISTRICT - 590 002.

23.   SRI PRAVEENA S P
      S/O PARAMESHWAR,
      AGED ABOUT 35 YEARS,
      WORKING AS MANAGER - SOCIAL DEVELOPMENT
      AND INFRASTRUCTURE
      DUDC, DC OFFICE KOPPAL-583231.

24.   SRI DEVARAJ A
      S/O ADESHAPPA,
      AGED ABOUT 38 YEARS,
      WORKING AS MANAGER - SOCIAL DEVELOPMENT
      AND INFRASTRUCTURE
      NATIONAL URBAN LIVELIHOOD MISSION
      CITY CORPORATION BALLARI-58310.
                          7




25.   SRI SURESH
      S/O CHANDRASHEKARAYYA
      AGED ABOUT 39 YEARS
      WORKING AS MANAGER - SOCIAL DEVELOPMENT
      AND INFRASTRUCTURE
      NATIONAL URBAN LIVELIHOOD MISSION
      DUDC, DC OFFICE RAICHUR-584101.

26.   SMT ROOPASHRI K R
      W/O SRINIVAS BHARADVAJ,
      AGED ABOUT 38 YEARS,
      WORKING AS OFFICE ASSISTANT
      DISTRICT URBAN DEVELOPMENT CELL
      DC OFFICE, SHIMOGGA-577201.

27.   SRI DEVENDRA NAIK B
      S/O BHEEMA NAIK
      AGED ABOUT 44 YEARS
      WORKING AS SKILL DEVELOPMENT AND LIVELYHOOD
      EXPERT/MANAGER-SKILL DEVELOPMENT
      AND LIVELYHOOD
      DISTRICT URBAN POVERTY ALLEVIATION CELL
      (DUPAC) DUDC, THE DEPUTY COMMISSIONER OFFICE
      SHIVAMOGGA DISTRICT-577201

28.   SRI CHANDRASHEKARAPPA M B
      S/O BASAPPA M.
      AGED ABOUT 32 YEARS
      WORKING AS SKILL DEVELOPMENT AND LIVELYHOOD
      EXPERT/MANAGER - SKILL DEVELOPMENT
      AND LIVELYHOOD
      DISTRICT URBAN POVERTY CELL, DUDC, DC OFFICE,
      HAVERI DISTRICT-581110

29.   SHRUTHI Y C
      D/O CHANDRASHEKHAR Y
      AGED ABOUT 27 YEARS
      WORKING AS OFFICE ASSISTANT
      URBAN POVERTY ALLEVIATION CELL,
      CITY CORPORATION, DAVANAGERE-577002
                          8




30.   SRI ESSIRANAZ
      S/O NASIRULLA
      AGED ABOUT 34 YEARS
      WORKING AS OFFICE ASSISTANT
      DISTRICT URBAN DEVELOPMENT CELL,
      DC OFFICE, CHITRADURGA-577501

31.   SOWMYA S
      D/O S N AOAPPA SWAMY
      AGED ABOUT 32 YEARS,
      WORKING AS COMMUNITY DEVELOPMENT
      EXPERT/MANAGER-SOCIAL DEVELOPMENT
      AND INFRASTRUCTURE
      DISTRICT URBAN DEVELOPMENT CELL
      O/O DEPUTY COMMISSIONER
      CHITRADURGA 577501

32.   DR SANJEEV SIDDAPPA TIGANI
      S/O SIDDAPPA
      AGED ABOUT 36 YEARS
      WORKING AS COMMUNITY DEVELOPMENT EXPERT
      (SOCIAL MOBLISATION AND
      INSTITUTIONAL DEVELOPMENT)
      DISTRICT URBAN DEVELOPMENT CELL
      DC OFFICE BELGAVI -590002

33.   DR RAVI MUNAVALLI
      S/O LATE VITHAL MUNAVALLI
      AGED ABOUT 40 YEARS
      WORKING AS SKILL DEVELOPMENT AND LIVELIHOOD
      EXPERT/ MANAGER - SKILL AND LIVELIHOOD
      DISTRICT URBAN DEVELOPMENT CELL
      DEPUTY COMMISSIONSER OFFICE
      DHARWAD 580001

34.   DR RAJASHEKHAR KANNAL
      S/O LATE VITHAL KANNAL
      AGED ABOUT 39 YEARS
      WORKING AS COMMUNITY
      DEVELOPMENT EXPERT/MANAGER SMID
                             9




      O/O THE DEPUTY COMMISSIONER
      DISTRICT URBAN DEVELOPMENT CELL
      HASSAN-573201.

35.   KOMALA A J
      D/O JAVARE GOWDA
      AGED ABOUT 32 YEARS,
      WORKING AS SKILL DEVELOPMENT &
      LIVELIHOOD EXPERT/ MANAGER-SKILL
      AND LIVELIHOODS
      O/O THE DEPUTY COMMISSIONER
      DISTRICT URBAN DEVELOPMENT CELL
      HASSAN DISTRICT 573201

36.   T LAKSHMI
      D/O LATE T.DODDA BHEMAPPA
      AGED ABOUT 44 YEARS
      WORKING AS COMMUNITY DEVELOPMENT OFFICER
      DISTRICT URBAN DEVELOPMENT CELL
      DC OFFICE, BALLARI-583101.

37.   SRI CHANNABASAVANA GOUDA
      S/O RAJASHEKARA GOUDA
      AGED ABOUT 30 YEARS
      WORKING AS OFFICE ASSISTANT
      CITY CORPORATION INFRONT OF
      DR.RAJKUMAR PARK
      NEAR ROAYAL CIRCLE, BALLARI-583101.

38.   SRI PRANESH
      S/O LATE VIRUPAKSHAPPA
      AGED ABOUT 49 YEARS
      WORKING AS SKILL DEVELOPMENT AND
      LIVELIHOOD EXPERT
      DISTRICT URBAN DEVELOPMENT CELL,
      DC OFFICE, BELLARI-583101.

39.   THIPPESWAMY K V
      S/O VENKATARAMANA
      AGED ABOUT 32 YEARS
                          10




      WORKING AS OFFICE ASSISTANT,
      DISTRICT URBAN DEVELOPMENT CELL,
      DC OFFICE COMPOUND
      OPP. RAILWAY STATION
      BALLARI-583101.

40.   DR VITHOBA B
      S/O LATE BHEEMANA
      AGED ABOUT 41 YEARS
      WORKING AS COMMUNITY DEVELOPMENT
      EXPERT, (CDE) /MANAGER
      DISTRICT URBAN DEVELOPMENT CELL,
      DC OFFICE COMPOUND
      OPP KEB OFFICE, YADAGIRI-585 202.

41.   SRI BHEEMANNA
      S/O. JEETAPPA,
      AGED ABOUT 46 YEARS
      WORKING AS COMMUNITY DEVELOPMENT
      EXPERT (CDE)/ MANAGER
      DISTRCT URBAN DEVELOPMENT CELL(DUDC)
      DC OFFICE, BIDAR-585 401

42.   SRI. RASOOLSAB
      S/O. KHAJASAHEB
      AGED ABOUT 50 YEARS
      WORKING AS MANAGER SKILLS &
      MICRO ENTERPRISES,
      URBAN POVERTY ALLEVIATION CELL
      DISTRICT URBAN DEVELOPMENT CELL
      O/O DEPUTY COMMISSIONER, RAICHUR-584101.

43.   SMT. SHANTHA
      D/O. HANAMANTHAPPA MELKOTE
      AGED ABOUT 40 YEARS
      WORKING AS MULTI-TASKING OFFICIALS
      URBAN POVERTY ALLEVIATION CELL
      DISTSRICT URBAN DEVELOPMENT CELL
      O/O DEPUTY COMMISSIONER
      RAICHUR DISTRICT, RAICHUR-584101.
                          11




44.   SRI. R M UMASHANKARA
      S/O. LATE. R K MALLAPPAIAH
      AGED ABOUT 45 YEARS
      WORKING AS MULTI-TASKING OFFICIALS
      URABAN POVERTY ALLEVIATION CELL
      DISTRICT URBAN DEVELOPMENT CELL
      O/O DEPUTY COMMISSIONER
      HASSAN DISTRICT, HASSAN-573201.

45.   SRI. NEELAKANTH S YARAGUDI
      S/O. SANATAMMAPPA,
      AGED ABOUT 49 YEARS,
      WORKING AS SOCIAL DEVELOPMENT MANAGER
      URABAN POVERTY ALLEVIATION CELL
      DISTRICT URBAN DEVELOPMENT CELL
      O/O DEPUTY COMMISSIONER
      BAGALKOT DISTRICT, BAGALKOT-587101

46.   SRI. GURUPADAPPA G. TALWAR
      S/O. GUTTAPPA TALWAR
      AGED ABOUT 45 YEARS
      WORKING AS SKILL DEVELOPMENT MANAGER
      URBAN POVERTY ALLEVIATION CELL
      DISTRICT URBAN DEVELOPMENT CELL
      O/O DEPUTY COMMISSIONER
      BAGALKOT DISTRICT
      BAGALKOT-587101.

47.   SRI. SATAYYA S HIREMATH
      S/O. SHANTAYYA
      AGED ABOUT 46 YEARS
      WORKING AS SKILL DEVELOPMENT MANAGER
      URBAN POVERTY ALLEVIATION CELL
      DISTRICT URBAN DEVELOPMENT CELL
      O/O DEPUTY COMMISSIONER
      KALABURGI DISTRICT, KALABURGI.-585101.

48.   RAJKUMAR S. GUTTEDAR
      S/O. SIDDAYYA
      AGED ABOUT 41 YEARS
                           12




      WORKING AS COMMUNITY DEVELOPMENT MANAGER
      URBAN POVERTY ALLEVIATION CELL
      DISTRICT URBAN DEVELOPMENT CELL
      O/O DEPUTY COMMISSIONER
      KALABURGI DISTRICT
      KALABURGI-585101.

49.   MAHESH MINAJAGI
      S/O. LATE SHIVALINGAPPA
      AGED ABOUT 35 YEARS
      WORKING AS OFFICE ASSISTANT
      DISTRICT URBAN DEVELOPMENT CELL
      O/O DEPUTY COMMISSIONER
      MINI VIKASH SOUDHA
      KALABURGI DISTRICT, KALABURGI.-585101.

50.   VIJAYKUMAR
      S/O. BHIMANAGOUDA PATIL
      AGED ABOUT 40 YEARS
      WORKING AS MANAGER SKILL DEVELOPMENT
      & LIVELIHOOD
      DISTRICT URBAN DEVELOPMENT CELL
      D.C. OFFICE COMPOUND, KARWAR
      UTTARA KANNADA-581 301

51.   SHAILU BAI
      D/O. BASAVARAJA
      AGED ABOUT 35 YEARS
      WORKING AS OFFICE ASSISTANT,
      CITY CORPORATION MAHANAGARA PALIKE
      KALABURGI DISTRICT, KALABURGI-585101.

52.   BALAKRISHNA P.R.
      S/O. RAMASWAMY P.B.
      AGED ABOUT 31 YEARS
      WORKING AS OFFICE ASSISTANT
      DISTRICT URBAN DEVELOPMENT CELL
      D.C. OFFICE, ZILLA ADALITH BHAVANA
      CHIKKABALLAPURA-562 101.
                             13




53.    SRI. NAVNATH
       S/O LATE SUBHAN RAO
       AGED ABOUT 40 YEARS
       WORKING AS OFFICE ASSISTANT
       C.M.C RANIBENNUR
       HAVERI DISTRICT-581 115.

54.    SRI. SHIVALEELA BHALIKER
       S/O VIJAY KUMAR
       AGED ABOUT 37 YEARS
       WORKING AS OFFICE ASSISTANT
       DUDC, BIDAR-585 401.

55.    SRI. ANJANAMURTHY
       S/O LATE CHIKKARANGAIAH
       AGED ABOUT 45 YEARS
       WORKING AS COMMUNITY DEVELOPMENT EXPERT
       DISTRICT URBAN DEVELOPMENT CELL
       O/O DEPUTY COMMISSIONER
       TUMAKURU DISTRICT-572 103.
                                     ... PETITIONERS

       (BY SRI. V. LAKSHMINARAYANA, SENIOR ADV., FOR
           SMT. SHILPA RANI, ADV.,)

AND:

1.     GOVERNMENT OF INDIA
       MINISTRY OF HOUSING & URBAN
       POVERTY ALLEVIATION(UPA DIVISION)
       NIRMAL BHAVAN, NEW DELHI-110001

2.     STATE OF KARNATAKA
       REPRESENTED BY CHIEF SECRETARY
       VIDHANA SOUDHA
       DR AMBEDKAR ROAD
       BENGALURU-560001

3.     STATE OF KARNATAKA
       REPRESENTED BY ITS SECRETARY
                          14




      URBAN DEVELOPMENT DEPARTMENT
      VIKAS SOUDHA
      DR AMBEDKAR ROAD
      BANGALORE-560001

4.    THE DIRECTOR
      DIRECTORATE OF MUNICIPAL ADMINSITRATION
      9TH FLOOR, V V TOWER
      DR AMBEKDAR ROAD
      BENGALURU-560001

5.    THE DEPUTY COMMISSIONER
      BIJAPUR DISTRICT
      BIJAPUR-586101.

6.    THE DEPUTY COMMISSIONER
      MYSORE DISTRICT
      MYSORE-570 005.

7.    THE DEPUTY COMMISSIONER
      RAMANAGARA DISTRICT
      RAMANAGARA-562159

8.    THE DEPUTY COMMISSIONER
      BELLARY DISTRICT
      BELLARY-583102.

9.    THE DEPUTY COMMISSIONER
      DAVANAGERE DISTRICT
      DAVANAGERE-577004.

10.   THE DEPUTY COMMISSIONER
      CHICKABALLAPUR DISTRICT
      CHICKABALLAPUR-562101

11.   THE DEPUTY COMMISSIONER
      MANDYA DISTRICT
      MANDYA-571401.
                         15




12.   THE DEPUTY COMMISSIONER
      HUBLI DISTRICT
      HUBLI-580020.

13.   THE DEPUTY COMMISSIONER
      BAGALKOT DISTRICT
      BAGALKOT-587101.

14.   THE DEPUTY COMMISSIONER
      BENGALURU RURAL DISTRICT
      BENGALURU-560 001.

15.   THE DEPUTY COMMISSIONER
      CHAMARAJANAGAR DISTRICT
      CHAMARAJANAGAR-571 313.

16.   THE DEPUTY COMMISSIONER
      GADAG DISTRICT
      GADAG-582 101.

17.   THE DEPUTY COMMISSIONER
      KOPPALA DISTRICT
      KOPPALA-590 002.

18.   THE DEPUTY COMMISSIONER
      BELAGAVI DISTRICT
      BELAGAVI-590 002.

19.   THE DEPUTY COMMISSIONER
      RAICHUR DISTRICT
      RAICHUR-584101

20.   THE DEPUTY COMMISSIONER
      SHIVAMOGGA DISTRICT
      SHIVAMOGGA-577 201.

21.   THE DEPUTY COMMISSIONER
      HAVERI DISTRICT
      HAVERI-581 110.
                           16




22.   THE DEPUTY COMMISSIONER
      DHARWAD DISTRICT
      DHARWAD-580 001.

23.   THE DEPUTY COMMISSIONER
      CHITRADURGA DISTRICT
      CHITRADURGA-577 501.

24.   THE DEPUTY COMMISSIONER
      HASSAN DISTRICT
      HASSAN-573201.

25.   THE DEPUTY COMMISSIONER
      YADAGIRI DISTRICT
      YADAGIRI-585 202.

26.   THE DEPUTY COMMISSIONER
      BIDAR DISTRICT
      BIDAR-585 401.

27.   THE DEPUTY COMMISSIONER
      UTTARA KANNADA DISTRICT
      UTTARA KANNADA-581 301.

28.   THE DEPUTY COMMISSIONER
      TUMAKURU DISTRICT
      TUMAKURU-572 103..
                                     ... RESPONDENTS

      (BY SRI. B.J.ESHWARA, AGA FOR R2 TO R28]
          SRI. R.VEERENDRA SHARMA, CGC FOR R1)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DTD:20.10.2016 ISSUED BY THE
DIRECTOR OF MUNICIPAL ADMINISTRATION AS PER
ANNEXURE-T AS THE SAME IS NON-EST AND CONTRARY TO
THE GOVERNMENT ORDER DTD:24.9.2016 (ANNEXURE-M)
AND GOVERNMENT ORDER DTD:01.10.2016 (ANNEXURE-N)
AND DIRECT THE RESPONDENTS TO CONTINUE THE
                            17




SERVICES OF THE PETITIONERS AS THEIR APPOINTMENT IS
CO-TERMINUS WITH THE SCHEME AND ETC.,

IN W. P. NOS. 56445-448/2016 [S-RES]

BETWEEN:

1.   SRI NINGAPPA HOLEPPAGOL
     S/O VITTAPPA
     AGED ABOUT 35 YEARS
     WORKING AS STATE MISSION MANAGER
     SOCIAL MOBILISATION AND INSTITUTION
     DEVELOPMENT
     O/O DIRECTORATE OF MUNICIPAL ADMN.,
     9TH FLOOR, V.V TOWER
     DR. B.R.AMBEDKAR ROAD
     BENGALURU-560 001.

2.   SRI. BASAPPA KARADI
     S/O CHANNAPPA KARADI
     AGED ABOUT 33 YEARS
     WORKING AS STATE MISSION MANAGER
     SKILL AND LIVELIHOOD
     O/O DIRECTORATE OF MUNICIPAL ADMN.,
     9TH FLOOR, V.V TOWER
     DR. B.R.AMBEDKAR ROAD
     BENGALURU-560 001.

3.   SRI. NAGARAJA B.N.
     S/O NANJUNDAPPA
     AGED ABOUT 39 YEARS
     WORKING AS STATE MISSION MANAGER
     HR & CAPACITY BUILDING
     O/O DIRECTORATE OF MUNICIPAL ADMN
     9TH FLOOR, V.V TOWER
     DR. B.R.AMBEDKAR ROAD
     BENGALURU-560 001.

4.   SRI. SURESH L.R.
     S/O RAMACHANDRAPPA
                             18




       AGED ABOUT 31 YEARS
       WORKING AS OFFICE ASSISTANT
       O/O DIRECTORATE OF MUNICIPAL ADMN.,
       9TH FLOOR, V.V TOWER
       DR. B.R.AMBEDKAR ROAD
       BENGALURU-560 001.
                                      ....PETITIONERS
       (BY SRI. V. LAKSHMINARAYANA, SENIOR ADV., FOR
           SMT. SHILPA RANI, ADV.,)

AND:

1.     GOVERNMENT OF INDIA
       MINISTRY OF HOUSING AND URBAN
       POVERTY ALLEVIATION (UPA DIVISION)
       NIRMAL BHAVAN, NEW DELHI-11 001.

2.     STATE OF KARNATAKA
       REP. BY CHIEF SECRETARY
       VIDHANA SOUDHA
       DR. AMBEDKAR ROAD
       BENGALURU-560 001.

3.     STATE OF KARNATAKA
       REP. BY ITS SECRETARY
       URBAN DEVELOPMENT DEPARTMENT
       VIKAS SOUDHA
       DR. AMBEDKAR ROAD
       BENGALURU-560 001.

4.     THE DIRECTOR
       DIRECTORATE OF MUNICIPAL ADMINISTRATION
       9TH FLOOR, V.V.TOWER
       DR. AMBEDKAR ROAD
       BENGALURU-560 001.
                                      ...RESPONDENTS
       (BY SRI B.J. ESHWARA, AGA, FOR R-2 TO R-4
           SRI. VERENDRA SHARMA.R. CGC FOR R-1)
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     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF CONSTITUTION OF INDIA PRAYING TO
QUASH THE NOTIFICATION DTD:20.10.2016 ISSUED BY THE
DIRECTOR OF MUNICIPAL ADMINISTRATION AS PER
ANNEXURE-V AS THE SAME IS NON -EST AND CONTRARY TO
THE GOVERNMENT ORDER DTD:24.9.2016 (ANNEXURE-M)
AND GOVERNMENT ORDER DTD:01.10.2016 (ANNEXURE-N)
AND DIRECT THE RESPONDENTS TO CONTINUE THE
SERVICES OF THE PETITIONERS AS THEIR APPOINTMENT IS
CO-TERMINUS WITH THE SCHEME AND ETC.,

      THESE WRIT PETITIONS COMING ON FOR ORDERS,
THIS DAY, THE COURT MADE THE FOLLOWING:

                         ORDER

Petitioners have preferred W.P.Nos.56391-442/2016 & W.P.Nos.56863-865/2016 seeking for the following reliefs:-

a) issue a writ of certiorari or any other writ, quashing the notification bearing No.17252.

DMA 73 NULM 2016-17 dated 20.10.2016 issued by the Director of Municipal Administration as per Annexure-T as the same is non-est and contrary to the Government Order No. SI AA SUE 164 SA VU SE 2016 dated 24.09.2016 (Annexure-L) and Government Order No. NA AA E-112 CSS 2016 Bangalore dated 01.10.2016 (Annexure- M) and direct the respondents to continue the services of the Petitioners as their appointment is co-terminus with the scheme;

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b) declare that the above said notification is contrary to clause-2 of G.O.No. NA AA E 112 CSS 2016 Bangalore dated 01.10.2016 as per Annexure-M.

c) declare that the respondent No.4- Directorate of Municipal Administration has no power to make any recruitment either on contract or on permanent basis since the appointment of the petitioner is co-terminus with the same.

d) further declare that the Directorate of Municipal Administration as Nodal Agency has no jurisdiction or competent person regarding service conditions of the employees in view of the Government Order No. S1 AA SUE 164 SA VU SE 2016 dated 24.09.2016 (Annexure-L) and Government Order No. NA AA E 112 CSS 2016 Bangalore 01.10.2016 (Annexure-M).

e) issue a writ of mandamus, directing that the continuation of the petitioners, their recruitment whether on contract or on permanent basis, falls within the purview of the Executive committee in terms of the Government Order No. NA AA E 112 CSS 2016 Bangalore dated 01.10.2016 as per Annexure-M.

f) declare that defying the letter bearing No. UDD 113 MLR 2012 dated 17.10.2016 of the Secretary-Respondent No.3 as per Annexure- R directing the Director, Directorate of 21 Municipal administration to place the subject regarding recruitment and continuation of the petitioners in service before the Executive committee, is totally usurpation of the powers by the Director, Directorate of Municipal Administration-Respondent No.3

g) issue any other writ, order or direction and such other reliefs as this Hon'ble Court may deem fit to grant in the facts circumstances of the case in the view justice and equity.

Petitioners have preferred W.P.Nos.56445-448/2016 seeking for the following reliefs:-

a) issue a writ of certiorari or any other writ, quashing the notification bearing No.17252.

DMA 73 NULM 2016-17 dated 20.10.2016 issued by the Director of Municipal Administration as per Annexure-V as the same is non-est and contrary to the Government Order No. SI AA SUE 164 SA VU SE 2016 Bangalore dated 24.09.2016 (Annexure-M) and Government Order No. NA AA E-112 CSS 2016 Bangalore dated 01.10.2016 (Annexure-N) and direct the respondents to continue the services of the Petitioners as their appointment is co- terminus with the scheme;

b) declare that the above said notification is contrary to clause-2 of G.O.No.NA AA E 112 22 CSS 2016 Bangalore dated 01.10.2016 as per Annexure-N.

c) declare that the respondent No.4- Directorate of Municipal Administration has no power to make any recruitment either on contract or on permanent basis since the appointment of the petitioner is co-terminus with the same.

d) further declare that the Directorate of Municipal Administration as Nodal Agency has no jurisdiction or competent person regarding service conditions of the employees in view of the Government Order No. S1 AA SUE 164 SA VU SE 2016 Bangalore dated 24.09.2016 (Annexure-M) and Government Order No. NA AAE 112 CSS 2016 Bangalore 01.10.2016 (Annexure-N).

e) issue a writ of mandamus, directing that the continuation of the petitioners, their recruitment whether on contract or on permanent basis, falls within the purview of the Executive committee in terms of the Government Order No. NA AAE 112 CSS 2016 Bangalore dated 01.10.2016 as per Annexure- N.

f) declare that defying the letter bearing No. UDD 113 MLR 2012 dated 17.10.2016 of the Secretary-respondent No.3 as per Annexure-S directing the Director, Directorate of Municipal administration to place the subject regarding recruitment and continuation of the petitioners 23 in service before the Executive committee, is totally usurpation of the powers by the Director, Directorate of Municipal Administration-Respondent No.3

g) issue any other writ order or direction and such other reliefs as this Hon'ble Court may deem fit to grant in the facts and circumstances of the case, in the interest of justice and equity.

2. Sri. V. Lakshminarayana, learned Senior Counsel for Smt. Shilpa Rani, learned counsel appearing for petitioners in the above writ petitions fairly submits that in view of respondent No.4 withdrawing the notification dated 20.10.2016, the above writ petitions insofar as prayer No.1 do not survive for consideration and may be dismissed as having become infructuous reserving liberty to the petitioners to take appropriate steps in respect of other prayers.

3. His submission is placed on record.

4. Accordingly, the above writ petitions are dismissed as do not survive for consideration in respect of 24 prayer No.1 is concerned. Liberty as sought for is reserved for the petitioners to take appropriate steps for redressal of other reliefs prayed in the writ petitions.

In view of disposal of main writ petitions, I.As. do not survive for consideration and they are rejected.

Sd/-

JUDGE PMR/-