Section 2(58) in Uttaranchal Value Added Tax Act, 2005
(58)[ "Web site" means, world wide web of the department of commercial tax, Uttaranchal with domain "uk.nic.in" and with address http://comtax.uk.gov.in" or any other website as may be notified by the Commissioner.] [Inserted vide The Uttaranchal Value Added Tax Act, 2005 (Amendment) Act, 2012.]
