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Union of India - Section

Section 32 in The Forest (Conservation) Rules, 2003

32. Recommendation of the State Government:

(Adverse comments made by any officer or authority in Part-II or Part -III or Part-IV above should be specially commented upon)
Date: .................. Signature
Place: ................. (Name in Block letter)
  Designation
  Address (of User Agency)
  State serial No. of proposal ---------------
  (To be filled up by the Nodal Officer with date ofreceipt)