[Cites 0, Cited by 0]
[Entire Act]
Union of India - Section
Section 32 in The Forest (Conservation) Rules, 2003
32. Recommendation of the State Government:
(Adverse comments made by any officer or authority in Part-II or Part -III or Part-IV above should be specially commented upon)| Date: .................. | Signature |
| Place: ................. | (Name in Block letter) |
| Designation | |
| Address (of User Agency) | |
| State serial No. of proposal --------------- | |
| (To be filled up by the Nodal Officer with date ofreceipt) |