Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63] [Entire Act]

Greater Bengaluru City Corporation -

Section 63(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)The Chief Commissioner shall be an officer not below the rank of thePrincipal Secretary to Government.