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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(4)(e) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(e)in calculating the effect of free surfaces of consumable liquids it shall be assumed that, for each type of liquid, at least one transverse pair or a single centerline tank has a free surface and the tank or combination of tanks to be taken into account shall be those where the effect of free surface is the greatest.