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[Cites 0, Cited by 0] [Section 22(6)] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(6)(ii) in Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2006

(ii)refer the matter to the Commission for initiation of proceeding under Section 142 of the Act.