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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(22) in The Amrutha Sinchana Spiritual University Act, 2012

(22)to disseminate knowledge and develop a public debate on issues of education and allied development fields through seminars, conferences, executive education programes, community development programes, publications and training programmes and events.