Supreme Court - Daily Orders
M/S. Grihalakshmi Vision vs The Additional Commissioner Of Income ... on 8 March, 2019
ITEM NO.16 REGISTRAR COURT. 2 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 20402-
20403/2016
M/S. GRIHALAKSHMI VISION Petitioner(s)
VERSUS
THE ADDITIONAL COMMISSIONER OF INCOME TAX Respondent(s)
WITH
SLP(C) No. 8387/2018 (XVI)
SLP(C) No. 30320/2018 (XV)
SLP(C) No. 1804/2019 (XV)
Date : 08-03-2019 These petitions were called on for hearing today.
For Petitioner(s) Mr. Manish, Adv.
Mrs. Anil Katiyar, AOR
Mr. Renjith. B, AOR
For Respondent(s) Mr. Milind Sharma, Adv.
M/S. Khaitan & Co., AOR
Mrs. Anil Katiyar, AOR
Mr. A. Karthik, AOR
Ms. Kajal Bhatia, Adv.
UPON hearing the counsel the Court made the following
O R D E R
SLP(C)Nos. 20402-403/2016 Sole respondent has filed counter affidavit but after the expiry of stipulated time period. Hence, the matter shall be processed for listing before Hon’ble Court as per rules.
SLP(C) No. 8387/2018 Signature Not Verified Digitally signed by SUSHMA KUMARIFour weeks’ time, as a last chance, is given to sole BAJAJ Date: 2019.03.12 respondent to file counter affidavit. After four weeks’, list the 16:16:58 IST Reason:
matter before Hon’ble Court.-2-
SLP(C) No. 30320/2018 & SLP(C) No. 1804/2019 Matters are complete. List these matters before Hon’ble Court.
RAJESH KUMAR GOEL Registrar JG