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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(42) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(42)"Sub-centre" means a centre established and maintained by the University, as its constituent unit, for the purpose of advising, counselling or for rendering any other assistance required by the student and institutions and for performing such other functions as may be conferred on such centre by the Executive Council;