Delhi High Court - Orders
Ntpc Ltd vs Driplex Water Engineering Pvt. Ltd on 26 September, 2022
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 19/2021, I.A.664/2021, I.A.667/2021,
I.A.10293/2021, I.A.10294/2021
NTPC LTD
..... Petitioner
Through: Appearance not given.
versus
DRIPLEX WATER ENGINEERING PVT. LTD
..... Respondent
Through: Mr. Vikram Nandrajog, Advocate.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 26.09.2022
1. Learned counsel for the petitioner submits that the arguing Counsel is out of India and sought an adjournment.
2. Adjournment is not opposed by learned Counsel for the respondent.
3. List this matter on 20th March, 2023.
NEENA BANSAL KRISHNA, J SEPTEMBER 26, 2022 va Signature Not Verified Digitally Signed By:SAHIL SHARMA Signing Date:27.09.2022 13:09:55