Supreme Court - Daily Orders
The State Of Jharkhand vs M/S Solar Industries Limited on 22 April, 2025
ITEM NO.21 REGISTRAR COURT SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Civil Appeal No(s). 1269-1274/2024
THE STATE OF JHARKHAND Appellant(s)
VERSUS
M/S SOLAR INDUSTRIES LIMITED & ORS. Respondent(s)
WITH
C.A. No. 1276-1278/2024 (XVII)
Date : 22-04-2025 These appeals were called on for hearing today.
For Appellant(s) : Ms. Charanya Lakshmikumaran, AOR
Mr. Anando Mukherjee, AOR
Mr. Shwetank Singh, Adv.
For Respondent(s) : Ms. Charanya Lakshmikumaran, AOR
Ms. Shwetal Shepal, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Sourav Singh, Adv.
Ms. Madhumita Bhattacharjee, AOR
Ms. Debarati Sadhu, Adv.
Ms. Yoowanka Rymbai, Adv.
Ms. Tulika Mukherjee, AOR
Mr. Beenu Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by C.A. No.1269-1274/2024 HEMA JOSHI Date: 2025.04.23 17:12:55 IST Reason: Respondent no.1 has filed counter affidavit.
Contd….
-2-Opportunity of respondent nos. 2 and 3 to file counter affidavit has already been declined, Service is complete on respondent no.4 but none has entered appearance.
Registry to process the matter for listing before the Hon'ble Court as per rules. C.A. No. 1276-1278/2024 Respondent no.1 is granted four weeks’ time as last opportunity for filing counter affidavit.
Await service report from the Tribunal in respect of respondent nos. 2 and 4. Issue reminder.
Opportunity of respondent nos. 3 and 5 to file counter affidavit has already been declined.
List again on 18.07.2025.
SUJATA SINGH Registrar HJ