Dilip Swami vs Cantonment Board on 8 January, 2016

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Madhya Pradesh High Court

Dilip Swami vs Cantonment Board on 8 January, 2016

_L
W.P N0.6948[15
08.01.2016:

Parties through their counsel.

Four weeks' time is granted to the
counsel for the respondents to file the

reply.

List on 01.04.2016. (PRAKASH SHRIVASTAVA) JUDGE hk/