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Himachal Pradesh High Court

Dr. Nameeta Rana vs . Hpu, Summer Hill Shimla on 2 May, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Dr. Nameeta Rana Vs. HPU, Summer Hill Shimla CWP No. 2631 of 2022 .

2.5.2022 Present:- Mr. Nitin Thakur, Advocate,for the petitioner.

Mr. Surinder Verma, Advocate, for th respondent.

CWP No. 2631/2022 & CMP No. 4980/2022 Issue notice. Mr. Surinder Verma, Advocate, accepts notice on behalf of the respondent. Reply/instructions within two days. List for consideration on 4.5.2022.

r ( Tarlok Singh Chauhan) Judge [[[ (Chander Bhusan Barowalia) Judge 2nd May, 2022 (Guleria) ::: Downloaded on - 02/05/2022 20:08:05 :::CIS