Allahabad High Court
Mahendra Singh @ Mohinder Singh vs Luxmi Narayan Gupta on 4 August, 2021
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL DEFECTIVE No. - 277 of 2021 Appellant :- Mahendra Singh @ Mohinder Singh Respondent :- Luxmi Narayan Gupta Counsel for Appellant :- Pradeep Kumar Bhardwaj Counsel for Respondent :- Anshul Kumar Singhal,Anshul Kumar Singhal Hon'ble J.J. Munir,J.
Case called on. No one appears for the appellant. No one is present for the respondent either.
This appeal is dismissed in default.
Let this order be communicated to the Additional District Judge/Fast Track Court No. 4, Bulandshahar by the Registrar (compliance) within 72 hours.
Order Date :- 4.8.2021 Brijesh Maurya