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Allahabad High Court

Tarun Kumar Yadav And 3 Ors. vs Param Hansh Singh Yadav District Basic ... on 20 February, 2023

Author: Prakash Padia

Bench: Prakash Padia





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1145 of 2016
 

 
Applicant :- Tarun Kumar Yadav And 3 Ors.
 
Opposite Party :- Param Hansh Singh Yadav District Basic Edu. Officer And Anr.
 
Counsel for Applicant :- Neeraj Shukla
 
Counsel for Opposite Party :- S.C.,Mrigraj Singh
 

 
Hon'ble Prakash Padia,J.
 

List has been revised but nobody is present on behalf of the applicant/applicants though learned Standing Counsel is present.

From perusal of the record, it is clear that either the order of this court has been complied with or the parties have lost their interest to proceed with the matter.

In the circumstances, it is needless to keep pending this contempt application.

Accordingly, the present contempt application is dismissed.

Since nobody is present on behalf of the applicant, it is open to the applicant/applicants to file application for recall of this order within two months, in case the matter is still survive.

Order Date :- 20.2.2023 saqlain