Jammu & Kashmir High Court
M/S Dujodwala Resins And Terpenes Ltd vs B.B. Vyas on 7 February, 2024
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Sr.No.04
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CPOWP No. 26/2018 c/w
CONOW No. 65/2018
M/S Dujodwala Resins and Terpenes Ltd. .... Petitioner(s)
Through :- Mr. Arun Dev Singh, Advocate.
V/s
B.B. Vyas, Chief Secretary and Anr. ....Respondent(s)
Through :- Ms. Chetna Manhas, Advocate.
Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
07.02.2024.
On the request of learned counsel for the parties, the matter is adjourned.
Let the matter come up for consideration on 15.04.2024.
(Sanjeev Kumar) Judge Jammu:
07.02.2024.
Neha-1