3. Establishment and incorporation of the University.
(1)There shall be established and incorporated a University by the name of the Brainware University at Barasat, North 24-Parganas within the territory of West Bengal duly sponsored and financed by the Sabita Devi Education Trust, an educational and charitable trust, more specifically described under Schedule-A of this Act.(2)The University shall be a body corporate by the name of the Brainware University having perpetual succession and common seal and shall, by the said name, sue and be sued.(3)The University shall be a self-financed unitary University.(4)In all suits and other legal proceedings by or against the University, the pleadings shall be signed and verified by the. Registrar or any other official as may be duly authorized by the Chancellor and all processes in such suits and proceedings shall be issued to, and served on, the Registrar or on such other official as may be authorised by the Chancellor.(5)The headquarters of the University shall be at the University campus at Barasat, North 24-Parganas, West Bengal.(6)The University may have departments or schools or centres anywhere in the State of West Bengal as may be decided by the Governing Board with prior approval of the State Government and the relevant Regulatory Bodies.(7)All existing institutes held by the sponsoring trust may be integrated within the University after being subsumed by the University in due course as may be decided by the Governing Board and with prior approval of the State Government in writingProvided that every such institute so subsumed within the University shall, under no circumstances, be permitted to be used or operated as the University study centre, University Campus, off-campus, off-shore campus or in any like manner within such period as may be determined-by the Regulatory Body from time to time:Provided further that the procedure of subsumption shall be such as may be notified by the State Government.
