Gujarat High Court
Shaishav Publicity Company vs Bopal-Ghuma Nagarpalika on 19 February, 2020
Author: J.B.Pardiwala
Bench: J.B.Pardiwala, Bhargav D. Karia
C/SCA/4631/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 4631 of 2020
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SHAISHAV PUBLICITY COMPANY
Versus
BOPAL-GHUMA NAGARPALIKA
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Appearance:
MR AJAY S JAGIRDAR(2688) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 1,2,3,4,5,6
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
and
HONOURABLE MR. JUSTICE BHARGAV D. KARIA
Date : 19/02/2020
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE J.B.PARDIWALA) Rule returnable on 5th March 2020.
Let there be adÂinterim order in terms of para 7[B][ii] and [iii].
Direct service is permitted. The respondents Nos.5 and 6 shall be served by Speed Post Registered A.D. (J. B. PARDIWALA, J) (BHARGAV D. KARIA, J) CHANDRESH Page 1 of 1 Downloaded on : Fri Feb 21 00:07:06 IST 2020