Supreme Court - Daily Orders
Adani M2K Projects Llp vs Sunil Kumar on 20 December, 2024
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
ITEM NO.58 COURT NO.14 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 8525/2024
[Arising out of impugned final judgment and order dated 29-05-2023
in CC No. 625/2018 passed by the National Consumers Disputes
Redressal Commission, New Delhi]
ADANI M2K PROJECTS LLP & ANR. Petitioner(s)
VERSUS
SUNIL KUMAR Respondent(s)
IA No. 72474/2024 - CONDONATION OF DELAY IN FILING
IA No. 72476/2024 - STAY APPLICATION
Date : 20-12-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SUDHANSHU DHULIA
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Petitioner(s) Mr. Ritu Raj, Adv.
Ms. Seema S., Adv.
Mr. Abhishek S., Adv.
for M/s. Karanjawala & Co., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Re-list the matter on 02.05.2025.
(JAYANT KUMAR ARORA) (RENU BALA GAMBHIR) ASST. REGISTRAR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2024.12.21 10:50:43 IST Reason: