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Supreme Court - Daily Orders

Adani M2K Projects Llp vs Sunil Kumar on 20 December, 2024

Author: Sudhanshu Dhulia

Bench: Sudhanshu Dhulia

     ITEM NO.58                              COURT NO.14                SECTION XVII-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                    CIVIL APPEAL Diary No(s). 8525/2024

     [Arising out of impugned final judgment and order dated 29-05-2023
     in CC No. 625/2018 passed by the National Consumers Disputes
     Redressal Commission, New Delhi]

     ADANI M2K PROJECTS LLP & ANR.                                      Petitioner(s)

                                                    VERSUS

     SUNIL KUMAR                                                        Respondent(s)

     IA No. 72474/2024 - CONDONATION OF DELAY IN FILING
     IA No. 72476/2024 - STAY APPLICATION

     Date : 20-12-2024 These matters were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE SUDHANSHU DHULIA
                             HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH

     For Petitioner(s)                 Mr. Ritu Raj, Adv.
                                       Ms. Seema S., Adv.
                                       Mr. Abhishek S., Adv.
                                       for M/s. Karanjawala & Co., AOR
     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                 O R D E R

Re-list the matter on 02.05.2025.

(JAYANT KUMAR ARORA) (RENU BALA GAMBHIR) ASST. REGISTRAR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2024.12.21 10:50:43 IST Reason: