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State of Karnataka - Section

Section 70A in Karnataka Housing Board Act, 1962

70A. [ Housing Commissioner to furnish returns and reports etc., to the State Government. [Sections 70A and 70B Inserted by Act 10 of 1974 w.e.f. 3.11.1973.]

- The Housing Commissioner shall furnish to the State Government such reports and returns at such intervals as the State Government may by order direct.