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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(1) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(1)No licence for manufacture of Extra Neutral Alcohol by re-distilling spirits shall be granted unless the same notified and sanctioned under subrules (1) and (2) of rule 4 of these rules.