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[Cites 0, Cited by 0] [Section 407(1)] [Section 407] [Entire Act]

NCT Delhi - Subsection

Section 407(1)(a) in The Delhi Municipal Corporation Act, 1957

(a)to restrict the slaughter of any animal in any place on the occasion of any religious festival or ceremony, subject to such conditions (non-compliance with which shall be punishable under this Act) as the Commissioner may, by public or special notice, impose in this behalf, or