Section 6 in The Chennai Metro Railway (Carriage and Ticket) Rules, 2014
6. Application of other Acts and rules.
(1)Nothing in these rules shall be deemed to detract from the operation of :-(a)Explosives Act, 1884 (Act 4 of 1884);(b)Explosives Rules, 1983;(c)The Arms Act, 1959 (Act 54 of 1959); and(d)The Arms Rules, 1962.(2)Nothing in these rules shall prevent carrying of one piece of safety match box or a pocket cigarette gas lighter by a metro railway passenger.
