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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2)(a) in The Rajasthan Legal Aid Rules, 1984

(a)Chairman, who shall be a sitting member of the Revenue Board as nominated by the Executive Chairman of the The Rajasthan Legal Aid Board after consultation with the Chairman of the Revenue Board.