Section 14 in The Punjab Primary Education Act, 1960
14. Penalty for contravention of section 10.
- If any person contravenes the provisions of section 10, he shall be punishable with fine which may extend to fifty rupees and, in the case of continuing contravention, with an additional fine not exceeding two rupees for every day during which such contravention continues after conviction for the first of such contraventions.
