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State of Uttar Pradesh - Section

Section 12 in U.P. Pravidhik Shiksha (Committees and Sub-Committees, Affiliation of Institutions) Regulation, 2000

12. Inspection and Affiliation Committee.

(1)Inspection and Affiliation Committee shall consist of:
(1) Director, Institute of Research, Development and Training,Kanpur ... Chairman
(2) Joint Director, Technical Education of Concerned Zone ... Member
(3) Four experts of Engineering and Technology ... Member
(4) Regional Officer, All India Council of Technical Education,Kanpur ... Member
(5) One Representative of Engineering College not below the rankof Professor ... Member
(6) Secretary, Board of Technical Education, Uttar Pradesh,Lucknow ... Member/Secretary
(2)For the purpose of scrutiny of applications of affiliations of new institution at a preliminary stage Committee may constitute a subcommittee consisting of not less than three members which shall scrutinize and approve the applications.