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State of Uttar Pradesh - Section

Section 54 in The U.P. Blackmarketeer Prisoners Rules, 1979

54. Searches.

- All blackmarketeer prisoners and their cells and wards shall be searched not less than once a week, and oftener if the Superintendent considers it necessary, by the Jailor or the Deputy Jailor, as detailed by the Superintendent. Special precautions shall be taken to make the searches thorough, and the fact of the search shall be noted in the Jailor's Report book.