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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of Odisha - Subsection

Section 123(2)(iii) in The Orissa Development Authorities Act, 1982

(iii)the form and the manner in which the notice shall be published inviting objections with respect to the draft development plan under Sub-section (1) of Section 12 ;