Supreme Court - Daily Orders
Lodha Developers Ltd. (Earlier Known As ... vs Sanjiv Kumar Jain on 18 February, 2026
Author: Dipankar Datta
Bench: Dipankar Datta
ITEM NO.805 COURT NO.7 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4915-4917/2023
LODHA DEVELOPERS LTD. (EARLIER KNOWN
AS MACROTECH DEVELOPERS LTD.) Appellant(s)
VERSUS
SANJIV KUMAR JAIN & ANR. Respondent(s)
Date : 18-02-2026 These appeals were orally mentioned today.
CORAM : HON'BLE MR. JUSTICE DIPANKAR DATTA
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Appellant(s) : Mr. Ankit Yadav, AOR
For Respondent(s) : Ms. Anubha Agrawal, AOR
UPON oral mentioning the Court made the following
O R D E R
List the appeals on 24th March, 2026 instead of 17th March, 2026.
(JATINDER KAUR) (SUDHIR KUMAR SHARMA)
P.S. to REGISTRAR COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
JATINDER KAUR
Date: 2026.02.18
18:13:28 IST
Reason: