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Supreme Court - Daily Orders

Lodha Developers Ltd. (Earlier Known As ... vs Sanjiv Kumar Jain on 18 February, 2026

Author: Dipankar Datta

Bench: Dipankar Datta

     ITEM NO.805                                  COURT NO.7                    SECTION XVII-A

                                     S U P R E M E C O U R T O F          I N D I A
                                             RECORD OF PROCEEDINGS

     Civil Appeal No(s).                    4915-4917/2023

     LODHA DEVELOPERS LTD. (EARLIER KNOWN
     AS MACROTECH DEVELOPERS LTD.)                                                 Appellant(s)

                                                         VERSUS

     SANJIV KUMAR JAIN & ANR.                                                      Respondent(s)



     Date : 18-02-2026 These appeals were orally mentioned today.

     CORAM :                 HON'BLE MR. JUSTICE DIPANKAR DATTA
                             HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA

     For Appellant(s) : Mr. Ankit Yadav, AOR

     For Respondent(s) : Ms. Anubha Agrawal, AOR


                               UPON oral mentioning the Court made the following
                                                  O R D E R

List the appeals on 24th March, 2026 instead of 17th March, 2026.




     (JATINDER KAUR)                                                   (SUDHIR KUMAR SHARMA)
     P.S. to REGISTRAR                                                   COURT MASTER (NSH)




Signature Not Verified

Digitally signed by
JATINDER KAUR
Date: 2026.02.18
18:13:28 IST
Reason: