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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Manipur - Subsection

Section 28(1)(e) in The Manipur Panchayati Raj Act, 1994

(e)exercise administrative supervision and control over the work of the staff of the Gram Panchayat and the officers and employees whose services may be placed at the disposal of the Gram Panchayat by any other authority;