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[Cites 0, Cited by 0] [Section 47(4)] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(4)(h) in National Housing Bank (Officers') Service Regulations, 1997

(h)The Special Committee/s after reviewing such cases would submit its recommendations to the competent Authority who would take into consideration the recommendations of the Special Committee/s and decide whether the officers are to be retired pre-maturely or not.