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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(6) in The M.P. Farmers' Organisation Election Rules, 1999

(6)After the ballot paper has been taken back, the Presiding Officer shall record on its back the word "Cancelled : voting procedure violated" and put his signature below these words and all such papers shall be kept in a separate cover which shall bear on its face the words "Ballot papers-voting procedure violated".