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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(4)(b) in Central Electricity Regulatory Commission (Fees and Charges of Regional Load Despatch Centre and other related matters) Regulations, 2019

(b)Scheduling and Despatch on day-ahead and realtime basis
(i)Day ahead security studies factoring all outages
(ii)Unit commitment
(iii)Day ahead optimization and scheduling
(iv)Shift Crew Resource Management
(v)Anticipating and mitigating congestion
(vi)Preparation for special events
(vii)Handling requests for emergency/urgent outages unforeseen in operational planning horizon