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State of Haryana - Section

Section 49 in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

49.

No employee shall except when generally or specifically empowered or permitted in this behalf by the Manager, communicate or disclose directly or indirectly any document or information which has come into his possession in the course of his official duties or has been prepared or collected b him in the course of official duties to another person, institution or to the press.