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Union of India - Section

Section 56 in United Bank of India (Employees') Pension Regulations, 1995

56. Residuary provisions.

- In case of doubt, in the matter of application of these regulations, regard may be had to the corresponding provisions of Central Civil Services Rules, 1972 or Central Civil Services (commutation of Pension) Rules, 1981 applicable for Central Government employees with such exceptions and modifications as the Bank, with the previous sanction of the central Government, may from time to time, determine.Appendix - I(See Regulation 35)