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State of Rajasthan - Section

Section 19 in Rajasthan Finance Act, 2019

19. Amendment of section 22, Rajasthan Act No. 11 of 1951.

- In sub-section (2) of section 22 of the principal Act,-
(i)in clause (b), for the existing expression "exhibiting a token on", the expression "keeping a token in" shall be substituted; and
(ii)in clause (bbb), the existing expression "special token" shall be deleted.