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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Goa - Subsection

Section 38(5) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(5)On completion of the work of translation, the translator shall submit the certificate to the extent that the work of translation of the question paper has been done in accordance with the norms laid down by the Board, in specified form duly countersigned by the CPSP. He/She shall be solely responsible for the translation work done by him/her.