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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988

(1)Where the title to an Indian fishing boat devolves on any person by operation of law, such person shall apply to the registrar specifying the circumstances in which he has acquired title to the fishing boat and also adducing evidence of such acquisition.