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[Cites 0, Cited by 0] [Section 56A(5)] [Section 56A] [Entire Act]

State of Jharkhand - Subsection

Section 56A(5)(b) in Bihar Factories Rules, 1950

(b)All certificates obtained under sub-rules (1) and (9) and reports of all examinations conducted under this rule shall be maintained in a register and shall be kept readily available for inspection.