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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Manipur - Subsection

Section 37(2)(i) in Manipur Excise Rules, 1962

(i)"India-made foreign spirits" means spirits manufactured and compounded in India and made in colour and flavour to resemble gin brandy, whisky or rum imported from overseas countries ;